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Jagat Kumar Singh And (3) Ors. vs State Of U.P.
2017 Latest Caselaw 1194 ALL

Citation : 2017 Latest Caselaw 1194 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Jagat Kumar Singh And (3) Ors. vs State Of U.P. on 25 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 25 of 2001
 

 
Appellant :- Jagat Kumar Singh And (3) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Salil K.Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Learned counsel for appellants again and again seeks adjournment.

2.  Today, he has sent slip that he is out of station.

3.  Issue bailable warrant against all the four accused through Chief Judicial Magistrate concerned returnable on 11th July, 2017.

Order Date :- 25.5.2017

Mukesh

 

 

 
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