Ram Jas And 3 Ors. vs State Ofu.P.
2017 Latest Caselaw 1193 ALL

Citation : 2017 Latest Caselaw 1193 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Ram Jas And 3 Ors. vs State Ofu.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2193 of 2007
 

 
Appellant :- Ram Jas And 3 Ors.
 
Respondent :- State Ofu.P.
 
Counsel for Appellant :- Balram Yadav
 
Counsel for Respondent :- G.A,Uma Kant Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Balram Yadav,learned counsel for appellant states that the matter has already been settled. He also states that appellant no. 4 has passed away but the contention could not be verified by him.

2. All the accused be present tomorrow i.e. 26th May, 2017.

Order Date :- 25.5.2017

Mukesh

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