Citation : 2017 Latest Caselaw 1191 ALL
Judgement Date : 25 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 2838 of 2007 Applicant :- Sanjay Rawat And 4 Ors. Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Avinash Singh,Abhinav N. Trivedi,Amar Nath Singh,Prachi Pandey,Rama Kant Jayswal,Sameer Kalia Counsel for Opposite Party :- Govt.Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 29th May, 2017.
Order Date :- 25.5.2017
Mukesh
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