Smt. Piu Kundu vs Dr. Bijoy Kundu
2017 Latest Caselaw 1190 ALL

Citation : 2017 Latest Caselaw 1190 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Smt. Piu Kundu vs Dr. Bijoy Kundu on 25 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL No. - 12 of 2017
 

 
Appellant :- Smt. Piu Kundu
 
Respondent :- Dr. Bijoy Kundu
 
Counsel for Appellant :- Saurabh Misra
 
Counsel for Respondent :- Abhinav Bhattacharya,Sandesh Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

Heard Sri Saurabh Misra, learned Counsel for the appellant and Sri C.B. Pandey, learned Counsel for the respondent.

Arguments are concluded.

Judgement reserved.

Order Date :- 25.5.2017

Pachhere/-

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