Naresh Verma vs State Of U.P.
2017 Latest Caselaw 1179 ALL

Citation : 2017 Latest Caselaw 1179 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Naresh Verma vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 408 of 2017
 

 
Appellant :- Naresh Verma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person (Jail Appeal),Dheraj Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

AGA to call for the jail record of the accused.

List for final hearing on 2nd June, 2017.

Order Date :- 24.5.2017

Mukesh

Download the LatestLaws.com Mobile App