State Of U.P. vs Nawale Arakh
2017 Latest Caselaw 1178 ALL

Citation : 2017 Latest Caselaw 1178 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

State Of U.P. vs Nawale Arakh on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 262 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Nawale Arakh
 
Counsel for Appellant :- Govt. Advocate,Farooq Ayoob
 
Counsel for Respondent :- Devendra Kumar Singh,Suresh Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list in the next cause list.

Order Date :- 24.5.2017

Mukesh

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