Bali Kumar @ Bali Kumar Tiwari vs State Of U.P. & Anr.
2017 Latest Caselaw 1172 ALL

Citation : 2017 Latest Caselaw 1172 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Bali Kumar @ Bali Kumar Tiwari vs State Of U.P. & Anr. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3372 of 2017
 

 
Applicant :- Bali Kumar @ Bali Kumar Tiwari
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Alok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Issue notice to respondent no. 2 returnable on 2nd June, 2017,

2. Looking to the urgency, put up / list on 2nd June, 2017.

Order Date :- 24.5.2017

Mukesh

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