Sakir, S/O-Late Sri Kallo, vs Nagar Palika Parishad ...
2017 Latest Caselaw 1171 ALL

Citation : 2017 Latest Caselaw 1171 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Sakir, S/O-Late Sri Kallo, vs Nagar Palika Parishad ... on 24 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 5724 of 2009
 

 
Petitioner :- Sakir, S/O-Late Sri Kallo,
 
Respondent :- Nagar Palika Parishad Karnailganj, Gonda,Thru.Its Chairman,
 
Counsel for Petitioner :- S.P.Tripathi,Rishabh Tripathi,Sanjeev Pandey
 
Counsel for Respondent :- Dwijendra Mishra,Dwijendra Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of Shri Rishabh Tripathi, learned counsel for the petitioner, list this case in the month of July, 2017.

Order Date :- 24.5.2017

Pachhere/-

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