Hari Ram And Another vs State Of U.P.
2017 Latest Caselaw 1169 ALL

Citation : 2017 Latest Caselaw 1169 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Hari Ram And Another vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 857 of 2001
 

 
Appellant :- Hari Ram And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.L.Misra,Anil Kr.Nishad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. List on 30th May, 2017.

2. On that date all the accused be personally present before this Court.

3. On the next date, the name of Sri S.K. Mishra-Advocate be not shown as counsel for appellant in the cause title as well as cause list.

Order Date :- 24.5.2017

Mukesh

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