Sita Ram vs State Of U.P.
2017 Latest Caselaw 1162 ALL

Citation : 2017 Latest Caselaw 1162 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Sita Ram vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 18 of 2005
 

 
Appellant :- Sita Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raghu Nath Prasad,Pramod Kumar Agnihotri,Vinod Kumar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Raghu Nath Prasad, learned counsel for the appellant has sought adjournment on the ground of illness.

2. List in the next cause list.

Order Date :- 24.5.2017

Mukesh

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