Ahmad vs State Of U.P.
2017 Latest Caselaw 1161 ALL

Citation : 2017 Latest Caselaw 1161 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Ahmad vs State Of U.P. on 24 May, 2017

Bench: Bharat Bhushan, Shailendra Kumar Agrawal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 6604 of 2007
 

 
Appellant :- Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- C.P. Singh,N.K. Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bharat Bhushan,J.

Hon'ble Shailendra Kumar Agrawal,J.

Appeal is allowed.

For details, see our order of date passed on separate sheets in CRIMINAL APPEAL No. - 6751 of 2007 (Mohd. Shafi @ Pappu & Others versus State Of U.P.).

Order Date :- 24.5.2017

SU.

Download the LatestLaws.com Mobile App