Garbar Yadav vs State Of U.P
2017 Latest Caselaw 1160 ALL

Citation : 2017 Latest Caselaw 1160 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Garbar Yadav vs State Of U.P on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 292 of 2001
 

 
Appellant :- Garbar Yadav
 
Respondent :- State Of U.P
 
Counsel for Appellant :- R.Murtaza
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri R.Murtaza, learned counsel for the appellant has sought adjournment on the ground of illness.

2. List in the next cause list.

Order Date :- 24.5.2017

Mukesh

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