Munna & Another. vs State Of U.P.
2017 Latest Caselaw 1158 ALL

Citation : 2017 Latest Caselaw 1158 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Munna & Another. vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1 of 2001
 

 
Appellant :- Munna & Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.R.Singh Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri D.R.Singh Yadav, learned counsel for appellant has sought adjournment on the ground of illness.

2. List day after tomorrow i.e. 26th May, 2017.

Order Date :- 24.5.2017

Mukesh

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