Citation : 2017 Latest Caselaw 1155 ALL
Judgement Date : 24 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 2839 of 2007 Appellant :- State Of U.P. Respondent :- Rakesh Singh Counsel for Appellant :- Govt. Advocate Counsel for Respondent :- Shishir Pradhan Hon'ble Dr. Kaushal Jayendra Thaker,J.
List this matter tomorrow.
Order Date :- 24.5.2017
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!