Rakesh And Others vs State Of U.P.
2017 Latest Caselaw 1153 ALL

Citation : 2017 Latest Caselaw 1153 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Rakesh And Others vs State Of U.P. on 24 May, 2017

Bench: Bharat Bhushan, Shailendra Kumar Agrawal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Case :- CRIMINAL APPEAL No. - 2168 of 2007
 

 
Appellant :- Rakesh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunikl Chandra Srivastava,D.R.Azad,Nitin Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bharat Bhushan,J.

Hon'ble Shailendra Kumar Agrawal,J.

Criminal appeal is allowed.

For order, see order of date passed in Jail Appeal No. 7073 of 2003 (Yogendra @ Khuda Vs. State of U.P.).

Order Date :- 24.5.2017

Meenu

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