Anil Kumar & Ors. vs State Of U.P.
2017 Latest Caselaw 1149 ALL

Citation : 2017 Latest Caselaw 1149 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Anil Kumar & Ors. vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 245 of 2016
 

 
Appellant :- Anil Kumar & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Firoz Ahmad Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Firoz Ahmad Khan, learned counsel for the appellant has sought adjournment on the ground of illness.

2. List in the next cause list.

Order Date :- 24.5.2017

Mukesh

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