Citation : 2017 Latest Caselaw 1147 ALL
Judgement Date : 24 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1564 of 2016 Appellant :- Raj Kumar Respondent :- State Of U.P. Counsel for Appellant :- Anand Kumar Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Counter affidavit filed on behalf of State is taken on record.
List on 8th June, 2017.
Order Date :- 24.5.2017
Mukesh
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