Nazir Ali vs State Of U.P.Through ...
2017 Latest Caselaw 1145 ALL

Citation : 2017 Latest Caselaw 1145 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Nazir Ali vs State Of U.P.Through ... on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3129 of 2006
 

 
Applicant :- Nazir Ali
 
Opposite Party :- State Of U.P.Through Prn.Secy.Home And Another
 
Counsel for Applicant :- Rishad Murtaza,Manish Bajpai
 
Counsel for Opposite Party :- Govt.Advocate,Anurag Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for parties feels that matter is not settled.

List in the month of July, 2017.

On the next date fixed, parties may not remain present before this Court.

Order Date :- 24.5.2017

Mukesh

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