Rajendra Jatav vs State Of U.P.
2017 Latest Caselaw 1144 ALL

Citation : 2017 Latest Caselaw 1144 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Rajendra Jatav vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1371 of 2016
 

 
Appellant :- Rajendra Jatav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vijay Karan Singh Chauhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of appellant to press this appeal.

2. List on 7th July, 2017.

Order Date :- 24.5.2017

Mukesh

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