Rakesh & Another vs State Of U.P. & Another
2017 Latest Caselaw 1142 ALL

Citation : 2017 Latest Caselaw 1142 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Rakesh & Another vs State Of U.P. & Another on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3698 of 2007
 

 
Applicant :- Rakesh & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- K.S. Rastogi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 7th July, 2017.

Order Date :- 24.5.2017

Mukesh

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