Smt.Vijai Laxmi Verma vs State Radio Officer Head Quarter
2017 Latest Caselaw 1141 ALL

Citation : 2017 Latest Caselaw 1141 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Smt.Vijai Laxmi Verma vs State Radio Officer Head Quarter on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6401 of 2001
 

 
Petitioner :- Smt.Vijai Laxmi Verma
 
Respondent :- State Radio Officer Head Quarter
 
Counsel for Petitioner :- H.S.Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in revised list. The case is listed peremptorily today. There is a request on behalf of learned counsel for petitioner that the matter may be adjourned for today.

As a last opportunity, list peremptorily in next cause list. No further adjournment shall be granted on the next date of listing.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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