Chief Conservator Of Forest ... vs Mahaveer Prasad
2017 Latest Caselaw 1139 ALL

Citation : 2017 Latest Caselaw 1139 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Chief Conservator Of Forest ... vs Mahaveer Prasad on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4412 of 2001
 

 
Petitioner :- Chief Conservator Of Forest Social Forrestry And 2 Ors.
 
Respondent :- Mahaveer Prasad
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- B.P. Singh,C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for respondent has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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