Ashok Singh vs State Of U.P.Through ...
2017 Latest Caselaw 1137 ALL

Citation : 2017 Latest Caselaw 1137 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Ashok Singh vs State Of U.P.Through ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2907 of 2001
 

 
Petitioner :- Ashok Singh
 
Respondent :- State Of U.P.Through Secy.Secondery Education And 6 Ors.
 
Counsel for Petitioner :- Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.,O.P.M.Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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