Sri Kant Pathak vs State Bank Of India Through ...
2017 Latest Caselaw 1136 ALL

Citation : 2017 Latest Caselaw 1136 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Sri Kant Pathak vs State Bank Of India Through ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 924 of 2002
 

 
Petitioner :- Sri Kant Pathak
 
Respondent :- State Bank Of India Through Chairman Mumbai
 
Counsel for Petitioner :- N.K.Pandey
 
Counsel for Respondent :- N.K.Seth,D.P.Dwivedi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for parties, list in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App