Shesh Ram & 3 Others vs State Of U.P.Thru ...
2017 Latest Caselaw 1134 ALL

Citation : 2017 Latest Caselaw 1134 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Shesh Ram & 3 Others vs State Of U.P.Thru ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6006 of 2002
 

 
Petitioner :- Shesh Ram & 3 Others
 
Respondent :- State Of U.P.Thru Princ.Secy.,Deptt.Of Higher Education,Lko.
 
Counsel for Petitioner :- Prashant Chandra,Anurag Verma,Neeraj K Srivastva,Romit Seth
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 25.05.2017.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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