Dalip Singh vs The Registrar L.U. Lko.And 2 Ors.
2017 Latest Caselaw 1130 ALL

Citation : 2017 Latest Caselaw 1130 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Dalip Singh vs The Registrar L.U. Lko.And 2 Ors. on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3663 of 2003
 

 
Petitioner :- Dalip Singh
 
Respondent :- The Registrar L.U. Lko.And 2 Ors.
 
Counsel for Petitioner :- S.S.L.Srivastava,Jitendra Kushwaha,Nishant Srivastava,S.P.Shukla
 
Counsel for Respondent :- C.S.C.,A. Chandra,Savitra Vardhan Singh,Shashank Shekhar,Umesh Chandra
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri Nishant Srivastava has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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