Km.Jyoti Srivastava vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 1127 ALL

Citation : 2017 Latest Caselaw 1127 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Km.Jyoti Srivastava vs State Of U.P. Through Secretary ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 883 of 2003
 

 
Petitioner :- Km.Jyoti Srivastava
 
Respondent :- State Of U.P. Through Secretary Basic Education Govt.Of
 
Counsel for Petitioner :- Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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