Jagannath vs F.C.I.Khadya Sadan Hq Bara ...
2017 Latest Caselaw 1125 ALL

Citation : 2017 Latest Caselaw 1125 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Jagannath vs F.C.I.Khadya Sadan Hq Bara ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1973 of 2003
 

 
Petitioner :- Jagannath
 
Respondent :- F.C.I.Khadya Sadan Hq Bara Khambha Lane New Delhi
 
Counsel for Petitioner :- Akhilesh Kalra,D.N.Saha,D.P.S. Chauhan,Ratnesh Chandra,Sheelendra Kumar
 
Counsel for Respondent :- A.K.Singh,Alka Verma,Alok Mathur,Anurag Verma,Deshdeepak Bajpai
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up this matter on 30.05.2017 as unlisted.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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