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Harish Kumar Rajput vs The State Of U.P.Through ...
2017 Latest Caselaw 1124 ALL

Citation : 2017 Latest Caselaw 1124 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Harish Kumar Rajput vs The State Of U.P.Through ... on 24 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5090 of 2001
 

 
Petitioner :- Harish Kumar Rajput
 
Respondent :- The State Of U.P.Through Prin.Secy.2 Ors.
 
Counsel for Petitioner :- S.S.Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list along with office report regarding service of notice.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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