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Smt.Indra Tripathi vs State Of U.P.Through Secy.Basic ...
2017 Latest Caselaw 1123 ALL

Citation : 2017 Latest Caselaw 1123 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Smt.Indra Tripathi vs State Of U.P.Through Secy.Basic ... on 24 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4397 of 2001
 

 
Petitioner :- Smt.Indra Tripathi
 
Respondent :- State Of U.P.Through Secy.Basic Education And 3 Ors.
 
Counsel for Petitioner :- Anuradha Sundarem,Manish Kumar
 
Counsel for Respondent :- S.B. Pandey,C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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