Tirath Raj Verma vs U.P.State Road Transport ...
2017 Latest Caselaw 1122 ALL

Citation : 2017 Latest Caselaw 1122 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Tirath Raj Verma vs U.P.State Road Transport ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3999 of 2001
 

 
Petitioner :- Tirath Raj Verma
 
Respondent :- U.P.State Road Transport Corp.Through Its M.D.And4 Ors.
 
Counsel for Petitioner :- H.G.S.Parihar,Akhilesh Kumar Srivastava
 
Counsel for Respondent :- T.Somvansi,Akhilesh K.Srivastava,Umesh Chandra Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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