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Dinesh Kumar vs The Committee Of Management ...
2017 Latest Caselaw 1121 ALL

Citation : 2017 Latest Caselaw 1121 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Dinesh Kumar vs The Committee Of Management ... on 24 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1941 of 2003
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- The Committee Of Management Vidyant Hindu Inter College
 
Counsel for Petitioner :- Pankaj Bajpai,R.K.S.Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri R.K.S. Chauhan has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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