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Smt. Shanti Devi vs Judicial Magistrate Ii Hardoi
2017 Latest Caselaw 1115 ALL

Citation : 2017 Latest Caselaw 1115 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Smt. Shanti Devi vs Judicial Magistrate Ii Hardoi on 24 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 690 of 2008
 

 
Revisionist :- Smt. Shanti Devi
 
Opposite Party :- Judicial Magistrate Ii Hardoi
 
Counsel for Revisionist :- Saket Misra,Santosh Kumar Yadav Warsi
 
Counsel for Opposite Party :- G.A.,C.P. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared on behalf of applicant to press this petition.

List on 7th July, 2017.

Order Date :- 24.5.2017

Mukesh

 

 

 
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