Sudhir Chandra vs State Of U.P.Through ...
2017 Latest Caselaw 1113 ALL

Citation : 2017 Latest Caselaw 1113 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Sudhir Chandra vs State Of U.P.Through ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1353 of 2002
 

 
Petitioner :- Sudhir Chandra
 
Respondent :- State Of U.P.Through Prin.Secy.Environment And 3 Ors.
 
Counsel for Petitioner :- Upendra Nath Misra
 
Counsel for Respondent :- C.S.C.,R.B.S. Rathore,R.D.Shahi,S.S.Chauhan,Shashi P. Singh,Sudeep Kumar,Sudhir Pandey
 

 
Hon'ble Vivek Chaudhary,J.

This case is listed peremptorily today. It is called out in the revised list. Learned counsel for petitioner is present. No one is present for respondent-U.P. Pollution Control Board as well as for the private respondent.

In the interest of justice, the case is passed over for today.

Put up this case on 29.05.2017. Learned counsel for petitioner shall give notice to the counsel for respondents in writing with regard to listing of the case.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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