Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sidhnath & 3 Ors. vs State Of U.P.& Another
2017 Latest Caselaw 1112 ALL

Citation : 2017 Latest Caselaw 1112 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Sidhnath & 3 Ors. vs State Of U.P.& Another on 24 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3639 of 2007
 

 
Applicant :- Sidhnath & 3 Ors.
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- N.K. Dwivedi,Vivek Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocte,R.S. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared on behalf of applicant to press this petition.

List on 7th July, 2017.

Order Date :- 24.5.2017

Mukesh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter