Kartar Singh vs State Of U.P. Thru Prin.Secy. Home ...
2017 Latest Caselaw 1111 ALL

Citation : 2017 Latest Caselaw 1111 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Kartar Singh vs State Of U.P. Thru Prin.Secy. Home ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 10232 of 2006
 

 
Petitioner :- Kartar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Home & 3 Ors.
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 25.05.2017.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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