Citation : 2017 Latest Caselaw 1110 ALL
Judgement Date : 24 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1085 of 2002 Petitioner :- Satyendra Singh Respondent :- Indira Gandhi Rashtriya Uran Akademi And 2 Ors. Counsel for Petitioner :- Dr.R.K.Srivastava,Gaurav Mishra,H.K.Mishra Counsel for Respondent :- Deepak Seth,O.P.Srivastava Hon'ble Vivek Chaudhary,J.
List in next cause list.
Order Date :- 24.5.2017
psd
(Vivek Chaudhary,J.)
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