Ajay Kumar Yadav vs General Officer, Commanding-In ...
2017 Latest Caselaw 1109 ALL

Citation : 2017 Latest Caselaw 1109 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Ajay Kumar Yadav vs General Officer, Commanding-In ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 627 of 2007
 

 
Petitioner :- Ajay Kumar Yadav
 
Respondent :- General Officer, Commanding-In Chief & 3 Ors.
 
Counsel for Petitioner :- B.R. Singh,Pradeep Chandola
 
Counsel for Respondent :- Dipak Seth,Akhiles Kalra,Manish Mathur,Sanjeev Singh,V.K.Shula
 

 
Hon'ble Vivek Chaudhary,J.

Rejoinder affidavit filed on behalf of petitioner today is taken on record.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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