Vidya Sagar Gupta vs State Of U.P.
2017 Latest Caselaw 1108 ALL

Citation : 2017 Latest Caselaw 1108 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Vidya Sagar Gupta vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 447 of 2008
 

 
Applicant :- Vidya Sagar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- I.B. Singh,Prashant Singh Atal,Sanjay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. As requested, list on 11th July, 2017.

2. Interim order, if any, granted earlier is extended till the next date of listing.

Order Date :- 24.5.2017

Mukesh

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