Sanjay Kumar Ojha vs Smt. Rchana
2017 Latest Caselaw 1106 ALL

Citation : 2017 Latest Caselaw 1106 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Sanjay Kumar Ojha vs Smt. Rchana on 24 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 20 of 2017
 

 
Appellant :- Sanjay Kumar Ojha
 
Respondent :- Smt. Rchana
 
Counsel for Appellant :- Sudhir Kumar,Ashish Kumar Mishra
 
Counsel for Respondent :- Dharmendra Kumar Trivedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Sudhir Kumar, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 24.5.2017

Pachhere/-

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