Satya Pal Yadav vs Smt. Sandhya Yadav
2017 Latest Caselaw 1090 ALL

Citation : 2017 Latest Caselaw 1090 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Satya Pal Yadav vs Smt. Sandhya Yadav on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 167 of 2017
 

 
Appellant :- Satya Pal Yadav
 
Respondent :- Smt. Sandhya Yadav
 
Counsel for Appellant :- Satyendra Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

As prayed put up on 24.05.2017 as fresh.

Order Date :- 23.5.2017

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