Smt. Sushma Patel vs Phool Chandra Verma
2017 Latest Caselaw 1088 ALL

Citation : 2017 Latest Caselaw 1088 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Smt. Sushma Patel vs Phool Chandra Verma on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 415 of 2017
 

 
Appellant :- Smt. Sushma Patel
 
Respondent :- Phool Chandra Verma
 
Counsel for Appellant :- Phool Chandra Singh,Sumitra Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date fixing 02.08.2017.

List this matter on 02.08.2017.

Till then, operation of the judgment and order dated 24.3.2017 shall be kept in abeyance.

Order Date :- 23.5.2017

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