Sanjay Kumar Tiwari vs Smt. Rinku Tiwari
2017 Latest Caselaw 1087 ALL

Citation : 2017 Latest Caselaw 1087 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Sanjay Kumar Tiwari vs Smt. Rinku Tiwari on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 414 of 2017
 

 
Appellant :- Sanjay Kumar Tiwari
 
Respondent :- Smt. Rinku Tiwari
 
Counsel for Appellant :- Rakesh Kumar Upadhyay,Brajesh Kumar Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Put up tomorrow i.e. 24.5.2017 as fresh.

Order Date :- 23.5.2017

pks

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