Gautam vs State Of U.P. And Another
2017 Latest Caselaw 1086 ALL

Citation : 2017 Latest Caselaw 1086 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Gautam vs State Of U.P. And Another on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 166 of 2017
 

 
Appellant :- Gautam
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Krishna Nand Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Put up tomorrow i.e. 24.5.2017 as fresh.

Order Date :- 23.5.2017

pks

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