Punarvesh Chandra Upadhyay vs Dr. Preeti Agrawal & 2 Others
2017 Latest Caselaw 1085 ALL

Citation : 2017 Latest Caselaw 1085 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Punarvesh Chandra Upadhyay vs Dr. Preeti Agrawal & 2 Others on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 389 of 2017
 

 
Appellant :- Punarvesh Chandra Upadhyay
 
Respondent :- Dr. Preeti Agrawal & 2 Others
 
Counsel for Appellant :- Pankaj Agarwal
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

As prayed, put up on 29.5.2017 as fresh.

Order Date :- 23.5.2017

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