Gauri Shanker (Since Dead) And 7 ... vs State Of U.P.
2017 Latest Caselaw 1084 ALL

Citation : 2017 Latest Caselaw 1084 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Gauri Shanker (Since Dead) And 7 ... vs State Of U.P. on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 155 of 2017
 

 
Appellant :- Gauri Shanker (Since Dead) And 7 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prabhakar Vardhan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant makes a prayer that he may be granted two months' time to make up the deficiency in court fees.

List after two months.

Order Date :- 23.5.2017

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