Manoj Kumar vs State Of U.P.
2017 Latest Caselaw 1075 ALL

Citation : 2017 Latest Caselaw 1075 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Manoj Kumar vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 357 of 2017
 

 
Appellant :- Manoj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Upendra Prakash Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned A.G.A. a week's time is granted to study the matter.

List this matter on 31st May, 2017.

Order Date :- 23.5.2017

Mukesh

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