Mahesh & Anr. vs State Of U.P.
2017 Latest Caselaw 1071 ALL

Citation : 2017 Latest Caselaw 1071 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Mahesh & Anr. vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 272 of 2017
 

 
Appellant :- Mahesh & Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Kumar Singh,Sameer Kumar Upadhyay
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref. Criminal Misc. Application

Put up tomorrow i.e. 24th May, 2017 along with record.

Order Date :- 23.5.2017

Mukesh

Download the LatestLaws.com Mobile App