Santdeo vs State Of U.P.
2017 Latest Caselaw 1070 ALL

Citation : 2017 Latest Caselaw 1070 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Santdeo vs State Of U.P. on 23 May, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17165 of 2017
 

 
Applicant :- Santdeo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Mishra,Ram Awadh Maurya
 
Counsel for Opposite Party :- G.A.,Ashish Kumar
 

 
Hon'ble Amar Singh Chauhan,J.

Learned counsel for the informant prays for and is granted one day's and no more time to file counter affidavit.

Put up this matter day after tomorrow i.e., on May 25, 2017, as fresh.

Order Date :- 23.5.2017

Prakhar

Download the LatestLaws.com Mobile App