Nathi Lal vs Collector Agra & Others
2017 Latest Caselaw 1068 ALL

Citation : 2017 Latest Caselaw 1068 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Nathi Lal vs Collector Agra & Others on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 435 of 1998
 

 
Appellant :- Nathi Lal
 
Respondent :- Collector Agra & Others
 
Counsel for Appellant :- V.D.Ojha,Ajay Kumar Chaurasia,D.K. Srivastava,Jai Prakash Prasad,Pranav Ojha
 
Counsel for Respondent :- Awadhesh Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

A copy of the record may be given by the petitioner to the learned Standing Counsel to represent the respondent nos.1 and 2 within next two weeks.

List after two weeks showing the name of learned Standing Counsel as learned counsel for the respondent.

Order Date :- 23.5.2017

pks

Download the LatestLaws.com Mobile App